ABAJ FOODS PRIVATE LIMITED Vs. AUTHORIZED OFFICER

JUDGEMENT

(1.) Learned advocate Mr.V.N.Sevak has prayed that he may be permitted to file appearance during the course of the day. The same is granted.

(2.) Learned advocate Mr.Aditya A. Gupta has submitted the paper book pursuant to the order dtd. 16/2/2023, the same is ordered to be taken on record.

(3.) Heard learned advocate Mr.Aditya A. Gupta for the petitioners and learned advocate Mr.V.N.Sevak for the respondent no.1.