RAMESHBHAI GOVINDBHAI SOLANKI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Harshit S. Tolia, learned counsel for the petitioner and Mr.J.K.Shah and Mr. Manan Mehta, learned APPs appearing for the respondent State. Learned advocate Mr. Harshil Dattani and Mr. Abhishek Sharma have instructions to appear on behalf of the original complainant and thereby, seek permission to file their Vakalatnama, which is granted.

(2.) Rule. Ld. Advocates appearing for the respective respondents waive service of Rule.

(3.) By way of present petition, the petitioner has prayed for the following main reliefs:-