PATEL SURESHBHAI RANCHHOD DAS Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Jigneshkumar M. Nayak, the learned advocate appearing for the petitioner and Ms. Jyoti Bhatt, the learned AGP appearing for the respondent No.1 - State.

(2.) Issue Rule, returnable forthwith. Ms. Jyoti Bhatt, the learned AGP waives service of notice of Rule on behalf of the respondent No.1.

(3.) The respondent No.2 though served, none appears.