TACON INFRASTRUCTURE PVT. LTD. Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Chirag Sukhwani, learned advocate appearing for the petitioner and Mr. Ayaan Patel, learned AGP appearing for the respondent No.1.

(2.) By way of present petition, the petitioner has prayed for following reliefs:

(3.) Notice came to be issued on 24/5/2023, making it returnable on 26/5/2023.