(1.) By way of this petition, the petitioners have prayed for the following reliefs:-
(2.) Heard learned advocate Ms. Ratna Vora appearing for the petitioners, learned AGP Ms. Foram Trivedi appearing for the respondents no. 1 and 2 - State and learned advocate Mr. Deep D. Vyas for the respondent no. 3 and 4.
(3.) The case of the petitioners that the petitioners are residing at Final Plot No. 47/1 + 47/2 in T.P. Scheme No. 84 A which was carved out once the preliminary town planning scheme was sanctioned from the original plot no. 47.