LAWS(GJH)-2023-2-1736

EXECUTIVE ENGINEER Vs. DHIRUBHAI NAGARBHAI

Decided On February 27, 2023
EXECUTIVE ENGINEER Appellant
V/S
Dhirubhai Nagarbhai Respondents

JUDGEMENT

(1.) Heard learned Advocate Mr. Ruturaj M. Meena for the applicant and learned AGP Mr. Trupesh Kathiriya for the respondent No.2.

(2.) Rule. Learned AGP waives service of Rule on behalf of the respondent No.2.

(3.) By way of this application, the applicant - original appellant seeks to serve notice of this Court upon the respondent No.1 in the application for condonation of delay being Civil Application No. 1502 of 2021 through substituted mode.