LAWS(GJH)-2023-9-65

STATE OF GUJARAT Vs. KALUBHAI VASHRAMBHAI JALIYA

Decided On September 13, 2023
STATE OF GUJARAT Appellant
V/S
Kalubhai Vashrambhai Jaliya Respondents

JUDGEMENT

(1.) This Petition under Articles 226 and 227 of the Constitution of India under the provisions of Industrial Disputes Act, 1947 is filed with following prayers: