LAWS(GJH)-2023-1-658

VIJAYSINH SALAMSINH PATEL Vs. STATE OF GUJARAT

Decided On January 24, 2023
Vijaysinh Salamsinh Patel Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) The present Special Civil Application is filed praying for the following reliefs:-

(2.) On 20/2/2018 in Special Civil Application No.1972 of 2018, this Court passed the following order :-

(3.) Learned advocate Mr. Bharat Rao appearing on behalf of the petitioner submits that the proposal for appointment was not considered for a long time by the respondents.