LAWS(GJH)-2023-1-1556

NARANBHAI NATHABHAI PATEL Vs. STATE OF GUJARAT

Decided On January 30, 2023
Naranbhai Nathabhai Patel Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Rule. Learned AGP waives service of notice of rule for and on behalf of the respondent-State.

(2.) Since the short issue is involved, the matter is taken up for final hearing today.

(3.) The present writ petition has been filed inter alia praying for the following relief: