LAWS(GJH)-2023-6-28

MOHANBHAI MULJIBHAI Vs. STATE OF GUJARAT

Decided On June 07, 2023
Mohanbhai Muljibhai Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) By way of present petition under Articles 14 and 19 of the Constitution of India, petitioners have made the following prayers: