KANUBHAI RAMSINH GOHIL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) By way of the present petition, following main prayers are sought for:

(2.) Though served, contesting respondent no.3 has chosen not to appear before this Court.

(3.) Having heard Mr.N.K.Majmudar learned advocate for the petitioner and considering the prayer, we dispose of this petition by following directions: