LAWS(GJH)-2023-5-288

DILIPBHAI BALUBHAI TOPIWALA Vs. STATE OF GUJARAT

Decided On May 01, 2023
Dilipbhai Balubhai Topiwala Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) By way of this petition, the petitioners have prayed for the following reliefs;

(2.) On 26/4/2023, this Court had passed the following order;

(3.) Pursuant to the aforesaid order passed by this Court, the Medical Superintendent, SMIMER, Surat has produced Report dtd. 29/4/2023 along with the Opinion dtd. 29/4/2023 given by a Panel of four Doctors of the said Hospital. The relevant portion of the opinion given by the Panel of Doctors reads thus;