(1.) The present petition is filed for seeking following prayers:-
(2.) Heard learned advocates for the respective parties.
(3.) It is the case of the petitioner that though the case is registered under Sec. 304(A) read with Sec. 279 of Indian Penal Code, the police has not taken proper care.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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