(1.) Present petition is filed mainly for the following reliefs:-
(2.) The brief facts of the case are as under:-
(3.) Heard learned advocate Mr.H.B.Sethna for the petitioners, Mr.Vishwas Shah for respondent no.2 and Mr.Dhawan Jayswal, learned APP for the respondent-State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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