DIPESH RAJNIKANT JOSHI Vs. UNION OF INDIA

JUDGEMENT

(1.) By way of this petition under Article 226 of the Constitution of India, the petitioner has prayed for the following reliefs;

(2.) Pursuant to the notice being issued, the learned advocate Mr.Kshitij M. Amin has received instructions to appear on behalf of the respondents-authorities.

(3.) Heard the learned advocates appearing for the parties.