LAWS(GJH)-2023-3-1040

ADIL MARAZBAN ANKLESHVARIA Vs. TAIMURAS ARDESAR PANDOL

Decided On March 29, 2023
Adil Marazban Ankleshvaria Appellant
V/S
Taimuras Ardesar Pandol Respondents

JUDGEMENT

(1.) On 14/2/2018, this Court has passed the following order:

(2.) Thereafter, the matter has been adjourned on numerous occasions and on 16/1/2023, the following order was passed:

(3.) Thereafter on 20/2/2023, the following order was passed: