LAWS(GJH)-2023-3-326

RANJEET RUDRAPRATAP SINGH Vs. DIRECTOR GENERAL

Decided On March 06, 2023
Ranjeet Rudrapratap Singh Appellant
V/S
DIRECTOR GENERAL Respondents

JUDGEMENT

(1.) The issue involved in this group of petitions pertain to transfer of the petitioners who are working in the Railway Protection Force.

(2.) Heard learned advocates for the respective parties at length.

(3.) Pursuant to the earlier order passed by this Court dtd. 20/2/2023, the responsible officer Mr.Divan Singh, IPF, Railway Police Force is personally present before this Court with the original noting for perusal of this Court. The same is perused by this Court.