(1.) Present petition is filed by the petitioner being aggrieved by and dissatisfied with the judgment and order dtd. 6/7/2021 passed below Exh.12 in Civil Misc. Appeal No.02 of 2021 by the learned 2nd Additional District and Sessions Judge, Kodinar for not granting interim injunction against the respondent with respect to the cattle shed slopping land bearing Survey No.46 paiki 2 admeasuring 01 Hector - 72 Acre - 43 sq.mtrs. of village : Morvad, Taluka Kodinar.
(2.) The brief facts of the present case are as under:-
(3.) Heard Mr. P.J. Kanabar, learned advocate appearing for the petitioner and Mr. H.R. Prajapati, learned advocate appearing for the respondent.