LAWS(GJH)-2023-1-737

VIMLABEN PARESHBHAI DHOLAKIYA PARESH PRABHUDAS DHOLAKIYA Vs. O. .L. OF GUJARAT STATE TEXTILE CORPORATION

Decided On January 13, 2023
Vimlaben Pareshbhai Dholakiya Paresh Prabhudas Dholakiya Appellant
V/S
O. .L. Of Gujarat State Textile Corporation Respondents

JUDGEMENT

(1.) Heard learned advocate Ms. Jahnavi Panchal for learned advocate Ms. Laksha K. Bhavnani for the applicant, learned advocate Ms. E. Shailaja for respondent no.3 and learned advocate Ms. P.J. Davawala for respondent no.1.

(2.) This Court passed the following order on 2/12/2022 :

(3.) Today when the matter is taken up for hearing, learned advocate Ms. Jahnavi Panchal for learned advocate Mr. Laksha K. Bhavnani made submissions on behalf of the applicant.