(1.) Rule. Learned AGP waives service of notice of rule for and on behalf of the respondent-State.
(2.) A short issue is involved, hence the matter is taken up for final hearing today.
(3.) The present writ petition has been filed inter alia for the following relief:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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