RAMANBHAI MATHURBHAI BARIA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) After issuance of notice in the present habeas corpus petition on 25/1/2023, the court had an occasion to pass the following order on 6/2/2023,

(2.) Today, the corpus was produced before the court.

(3.) Learned Additional Public Prosecutor Mr. Bhargav Pandya produced report of the investigation officer, which is taken on record.