PARMAR MUKESHBHAI UKABHAI Vs. DISTRICT COLLECTOR, AHMEDABAD

JUDGEMENT

(1.) This petition is preferred with the following reliefs:-

(2.) However, upon instructions, learned advocate Mr. Vicky B. Mehta for the petitioners seeks permission to withdraw the petition with a view to avail any other alternative remedy available to the petitioners.

(3.) Permission as prayed for is granted.