ICICI LOMBARD GENERAL INSURANCE Vs. SANJAYBHAI MANILAL CHAUHAN

JUDGEMENT

(1.) Pursuant to the order dtd. 29/8/2018, learned advocate Mr. H. G. Mazmudar appears for the United India Insurance Co. Ltd. and has already filed his Vakalatnama.

(2.) Challenge in these petitions is to the judgments and awards dtd. 21/4/2018 passed in Motor Accident Claim Petition Nos. 410 of 2012 and 409 of 2012 by the learned Motor Accident Claims Tribunal (Auxiliary), Panchmahals at Godhra (the Tribunal).

(3.) Heard, learned advocate Mr. Sunil B. Parikh for the petitioner - ICICI Lombard General Insurance, learned advocate Mr. Hiren Modi for the original claimants and learned advocate Mr. H. G. Mazmudar for the United India Insurance Co. Ltd.