RAJNIKANT CHANDUBHAI PAREKH Vs. STATE OF GUJARAT

JUDGEMENT

(1.) The present Special Civil Application is filed praying for the following reliefs:-

(2.) On 20/2/2018 in Special Civil Application No.1928 of 2018, this Court passed the following order :-

(3.) Learned advocate Mr. Bharat Rao appearing on behalf of the petitioner submits that the proposal for appointment was not considered for a long time by the respondents.