(1.) Heard learned advocate Mr. Nirav K Padhiyar for the appellant and learned AGP Ms. Surbhi Bhati on behalf of respondent no.1.
(2.) Admit. Learned AGP Ms. Surbhi Bhati waives service of notice on behalf of respondent no.1.
(3.) With the consent of the parties, the present First Appeal is taken up for final hearing, more particularly considering the very limited issue which requires consideration of this Court.