GHV (INDIA) PVT. LTD. Vs. STATE OF GUJARAT

JUDGEMENT

(1.) By way of present petition, the petitioner herein has prayed for the following reliefs:

(2.) Heard Mr. Nirav R. Mishra, learned advocate appearing for the petitioner and Mr. Shivam Dixit, learned AGP appearing for the respondent - authorities.

(3.) Mr. Nirav R. Mishra, learned advocate appearing for the petitioner, submitted that the petitioner herein applied for the Amnesty Scheme, which came into effect on 9/6/2022, duly produced at Annexure - E, page 31. Mr. Mishra, learned advocate, submitted that the petitioner herein approached the respondent authorities seeking benefit of the said scheme by way of application dtd. 20/11/2022. The said application is duly produced at Annexure - A, page - 16.