LAWS(GJH)-2023-3-835

MOHMADISMAIL MOHMADHANIF SHEIKH Vs. STATE OF GUJARAT

Decided On March 14, 2023
Mohmadismail Mohmadhanif Sheikh Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Pursuant to the notice dtd. 13/3/2023 issued by the Court, today learned advocate Mr.Deep Vyas appeared for Ahmedabad Municipal Corporation, learned advocate Mr.Hriday Buch appeared for respondent No.4 and learned Assistant Government Pleader Ms.Hetal Patel appeared for the State respondent.

(2.) Learned advocate Mr.Hriday Buch has placed on record affidavit in reply filed by respondent No.4, which is ordered to be taken on record.

(3.) By way of this petition, the petitioner has prayed for the following reliefs: