RAMESHBHAI BHAGVANBHAI PADHIYAR Vs. ADDITIONAL REGISTRAR (APPEALS) CO-OPERATIVE SOCIETIES, GUJARAT STATE

JUDGEMENT

(1.) Heard learned advocate Mr.Dipen Desai for the petitioners, learned Assistant Government Pleader Ms.Dhwani Tripathi for the respondent No.1 and learned advocate Mr.H.J.Karathiya for learned advocate Mr.Armankhan A. Ghasura for the respondent No.4.

(2.) This Court (Coram: Hon'ble Ms.Justice Vaibhavi D. Nanavati) passed the following order on 1/7/2022 :

(3.) By this petition under Article 227 of the Constitution of India, the petitioners have challenged the order dtd. 17/6/2022 passed by the Additional Registrar (Appeals) under Sec. 153 of the Gujarat Co-operative Societies Act , 1961 (for short 'the Act, 1961').