RAJIBEN KALIDAS SANMA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned advocate Mr. P.A.Jadeja on behalf of the petitioner and learned Assistant Government Pleader Mr.Sahil Trivedi on behalf of the respondent - State.

(2.) By way of this petition, the petitioner has inter alia challenged an order dtd. 20/3/2001 dismissing the present petitioner from service more particularly confirmed in appeal vide order dtd. 10/4/2002 and further confirmed in revision/review vide order dtd. 6/7/2006.

(3.) Short facts leading to filing of the petition are being narrated herein below:-