PASITHEA INFRASTRUCTURE LIMITED Vs. GUJARAT ELECTRICITY REGULATORY COMMISSION

JUDGEMENT

(1.) By way of present petitions, the petitioners herein have prayed for the following reliefs:

(2.) Notice came to be issued by this Court on 25/4/2023 and the following order came to be passed:

(3.) Pursuant to the said order passed by this Court dtd. 25/4/2023, it is undisputed that the petitions, as referred to in the captioned petitions, came to be listed before the respondent - GERC and order has been passed by the respondent - GERC on 3/6/2023. The same is taken on record.