SUMITRABEN RATNABHAI GAMIT Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Rule returnable forthwith. Ms. Jyoti Bhatt, learned Asst. Government Pleader waives service of rule on behalf of respondent - State.

(2.) This petition is filed challenging the action of respondent No.1 dtd. 15/12/2019, whereby the First Higher Pay-scale from the year 1991 in the pay-scale of Rs.2000.003500 has been denied to the petitioner.

(3.) This petition has a chequered history which is narrated herein bellow: