(1.) Heard learned advocate Ms. Mariya Dalal on behalf of learned advocate Mr. Yatin Soni for the appellants and learned Assistant Government Pleader Ms. Surabhi Bhati on behalf of the respondent - State.
(2.) Admit. Learned AGP waives notice of admission on behalf of the respondent - State.
(3.) With the consent of the parties, the present first appeals are being taken up for final hearing, more particularly, considering the submissions made by learned advocate for the appellants as would be noted hereinafter.