STATE OF GUJARAT Vs. KALUBHAI UDABHAI DAMOR

JUDGEMENT

(1.) As the facts are similar and the issues are identical in all the captioned Letters Patent Appeals, those were heard together and are being decided by this common order.

(2.) Heard learned Assistant Government Pleaders Mr. Krutik Parikh for the appellant - State and learned advocate Mr. P. C. Chaudhari for the respondent No.1 in all the captioned Letters Patent Appeals.

(3.) All the captioned Letters Patent Appeals Nos.137 of 2023, 138 of 2023 and 139 of 2023 arise out of the identical order dated 15 th September 2021 passed by learned Single Judge in Special Civil Applications Nos.1769 of 2020, 1771 of 2020 and 1778 of 2020 respectively.