NATHABHAI BALUBHAI GOSIYA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Rule. Learned AGP waives service of notice of rule for the respondents.

(2.) Mr. Nikhil Oza, learned counsel for the petitioner has tendered additional affidavit on behalf of the petitioner which is taken on record. Such affidavit indicates that the FIR has been registered on 6/12/2022.

(3.) Mr. Oza, learned counsel for the petitioner relies on an order of the Coordinate Bench of this Court dtd. 7/1/2022 passed in Special Civil Application No.7823 of 2021. The relevant portion of the said decision is reproduced hereunder: