PARAG DEVENDRABHAI MUNSHI Vs. STATE OF GUJARAT

Referred Judgements :-

SAJJAN KUMAR VS. CBI [REFERRED TO]
EMPEROR V/S. OMKAR RAMPRATAP [REFERRED TO]
KURBAN HUSSEIN MOHAMEDALLI RANGAWALLA VS. STATE OF MAHARASHTRA [REFERRED TO]
SULEMAN RAHIMAN MULANI VS. STATE OF MAHARASHTRA [REFERRED TO]
BHALCHANDRA VS. STATE OF MAHARASHTRA [REFERRED TO]
AMBALAL D BHATT VS. STATE OF GUJARAT [REFERRED TO]
MADHU LIMAYE VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. PRAFULLA KUMAR SAMAL [REFERRED TO]
KESHUB MAHINDRA VS. STATE OF MADHYA PRADESH [REFERRED TO]
REJESH BAJAJ VS. STATE NCT OF DELHI [REFERRED TO]
K RAMAKRISHNA VS. STATE OF BIHAR [REFERRED TO]
DILAWAR BALU KURANE VS. STATE OF MAHARASHTRA [REFERRED TO]
MAHADEV PRASAD KAUSHIK VS. STATE OF U P [REFERRED TO]
CHITRESH KUMAR CHOPRA VS. STATE GOVT OF NCT OF DELHI [REFERRED TO]
MD IBRAHIM VS. STATE OF BIHAR [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. MUKESH PRAVINCHANDRA SHROFF [REFERRED TO]
NITINCHANDRA SOMNATH RAVAL VS. STATE OF GUJARAT [REFERRED TO]
STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE VIGILANCE AND ANTI CORRUPTION, TAMIL NADU VS. J. DORAISWAMY ETC. [REFERRED TO]
STATE VS. R. SOUNDIRARASU [REFERRED TO]