DHARMENDRASINH GHANSHYAMSINH PARMAR Vs. STATE OF GUJARAT

JUDGEMENT

(1.) By way of present petition, the petitioner herein has prayed for the following reliefs :-

(2.) Brief facts germane for adjudication of the dispute read thus :-

(3.) Heard Mr. Jay Shah, the learned advocate appearing for the petitioners and Mr. Niraj Sharma, learned Assistant Government Pleader appearing for the respondent- State.