LAWS(GJH)-2023-4-2424

MARS DEVELOPERS, JUNAGADH Vs. STATE OF GUJARAT

Decided On April 28, 2023
Mars Developers, Junagadh Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) By way of present petition, the petitioner herein has prayed for following reliefs:

(2.) The brief facts leading to the filing of the present petition are read thus:

(3.) Heard Mr. R.C. Kakkad, learned advocate appearing for the petitioner and Mr. Trupesh Kathiriya, learned AGP appearing for the respondents.