REGENT COMPUTRONICS PVT. LTD.

Janak Natavarbhai Suthar Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

C.O.ARUMUGAM VS. STATE OF TAMIL NADU [REFERRED TO]
UNION OF INDIA VS. HEMRAJSINGH [REFERRED TO]
UDAYKUMAR V. SHAH VS. STATE OF GUJARAT [REFERRED TO]
S RAMASWAMY VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. K V JANKIRAMAN [REFERRED TO]
COAL INDIA LTD VS. SAROJ KUMAR MISHRA [REFERRED TO]
UCO BANK VS. RAJINDER LAL CAPOOR [REFERRED TO]
CHAIRMAN CUM M D COAL INDIA LTD VS. ANANTA SAHA [REFERRED TO]
JAGDISH PRASAD VS. STATE OF RAJASTHAN [REFERRED TO]
HARDEV SINGH VS. UOI [REFERRED TO]
UNION OF INDIA VS. MANPREET SINGH POONAM [REFERRED TO]

JUDGEMENT

(1.) By way of this petition, the petitioner has prayed for the following reliefs :

(2.) The facts giving rise to the present petition may be summarised as under :

(3.) In the backdrop of the aforesaid facts, the petitioner is here before this Court with the present petition claiming promotion to the post of Deputy Engineer pursuant to the first Departmental Promotion Committee meetings convened on 29/6/2009, 29/8/2009 and 25/3/2010, as subsequently his name was even cleared by the GPSC too. SUBMISSIONS ON BEHALF OF THE PETITIONER :

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JANAK NATAVARBHAI SUTHAR Vs. STATE OF GUJARAT

Referred Judgements :-

JUDGEMENT

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