(1.) The present application is filed under Sec. 482 of the Code of Criminal Procedure, 1973 ('Code' for short) with the following prayers:
(2.) The facts of the case of the present petitioners are as under:-
(3.) Heard learned advocates for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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