SHAH SAMIR BHARATBHAI Vs. STATE OF GUJARAT

Referred Judgements :-

E.P. ROYAPPA V. STATE OF TAMIL NADU [REFERRED TO]
ANDHRA KESARI EDUCATION SOCIETY VS. DIRECTOR OF SCHOOL EDUCATION [REFERRED TO]
STATE OF MAHARASHTRA VS. VIKASH SAHEB RAO ROUNDALE [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
WEST BENGAL STATE ELECTRICITY BOARD VS. DESH BANDHU GHOSH [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
VIJAY KUMAR VS. STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA BHILLAI ENGINEERING CORPORATION ANUP MALLEABLES BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS VS. HINDUSTAN DEVELOPMENT CORPORATION:UNION OF INDIA [REFERRED TO]
STATE OF KARNATAKA VS. B SUVARNA MALINI [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
UP LAND DEVELOPMENT CORPORATION VS. MOHD KHURSHEED ANWAR [REFERRED TO]
STATE OF KARNATAKA VS. M L KESARI [REFERRED TO]
AVTAR SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF PUNJAB & ORS. VS. JAGJIT SINGH & ORS. [REFERRED TO]