RAMESH NANURAO SAWANT Vs. VINAY RAMESH SAWANT

JUDGEMENT

(1.) Present petition is filed being aggrieved by and dissatisfied with the judgment and order dtd. 1/7/2022 passed below Exh.7 in Civil Suit No.247 of 2022 by the learned City Civil Court, Ahmedabad by which, the application filed by the present petition below Exh.7 for granting injunction is rejected.

(2.) Present petitioners have prayed for the following reliefs:-

(3.) Brief facts of the present case are under:-