LAWS(GJH)-2023-9-112

PLANET AUTOMOTIVE PVT. LTD. Vs. STATE OF GUJARAT

Decided On September 01, 2023
Planet Automotive Pvt. Ltd. Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard learned advocate Mr. Uchit Sheth for NEUTRAL CITATION C/SCA/19475/2022 JUDGMENT dtd.: 01/09/2023 undefined the petitioners and learned Assistant Government Pleader Ms. Shrunal Shah for the respondent.

(2.) Rule returnable forthwith. Learned AGP Ms. Shah waives service of notice of rule.

(3.) Having regard to the controversy narrated in narrow compass, with the consent of the learned advocates of both the sides, the matter is taken-up for hearing.