(1.) Learned advocate Mr.Sudhir M. Mehta is absent even in the second call.
(2.) This Court (Coram: Hon'ble Mr.Justice A.S.Supehia) passed the following order on 30/8/2022 :
(3.) However, till date it appears that no steps are taken to bring legal heirs on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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