LAWS(GJH)-2023-8-101

RAJUBHAI CHANDUBHAI PARMAR Vs. STATE OF GUJARAT

Decided On August 19, 2023
Rajubhai Chandubhai Parmar Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Present petition is filed mainly for the following prayer:-

(2.) The brief facts leading to filing of present application are as under:-

(3.) Heard learned advocate, Mr.Bhavin Raiyani for the petitioner and learned APP, Mr.Soaham Joshi, for the respondent-State.