OMSETU COMPLEX OWNERS ASSOCIATION Vs. BHAVESHBHAI CHATURBHAI PATEL

JUDGEMENT

(1.) Heard learned advocate Ms. Trusha K. Patel for the applicants.

(2.) This is an application seeking leave to appeal against consent decree passed below Exhs. 1, 16 and 17 by the learned City Civil Court, Ahmedabad in Civil Suit (CCC) No. 1550 of 2021 dtd. 12/3/2022. This Court passed the following order on 11/4/2023:

(3.) Though served no one appears for the respondents.