THAKOR BALAJI PRABHATJI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) This Letters Patent Appeal is directed against the order dtd. 26/7/2022 rendered by the learned Single Judge in Special Civil Application No.18863 of 2021 and allied matter, whereby, the learned Single Judge has dismissed the petition filed by the present appellants - original petitioners.

(2.) The brief facts leading to filing of the present appeal are as under:

(3.) Heard learned advocate Mr. U. T. Mishra for the appellants - original petitioners and learned Assistant Government Pleader Mr. Ronak Raval for the respondent.