LAWS(GJH)-2023-1-575

ABDUSSATTAR ABDULRAHEMAN BHATIYARA Vs. LIMDI GRAM PANCHAYAT

Decided On January 25, 2023
Abdussattar Abdulraheman Bhatiyara Appellant
V/S
Limdi Gram Panchayat Respondents

JUDGEMENT

(1.) By way of this petition, the petitioners have prayed for following reliefs:

(2.) ***

(3.) Learned advocate Mr.Kharadi draws attention of this Court to the representation made by the petitioner dtd. 27/9/2019 addressed to the Sarpanch, Limdi Gram Panchayat, Tal.Zalod, Dist.Dahod and states that the same may be considered to the reply of the petitioner pursuant to the impugned Notice.