(1.) Heard Mr. R.K. Mansuri, learned advocate appearing for the petitioner and Mr. Ayaan Patel, learned AGP appearing for the respondent - State.
(2.) Issue Rule returnable forthwith. Mr. Ayaan Patel, learned Assistant Government Pleader waives service of notice of rule for and on behalf of the respondent - State.
(3.) With the consent of learned advocates appearing for the respective parties, the captioned writ petition is taken up for final hearing.