STATE OF GUJARAT Vs. PRAVINBHAI BECHARBHAI BHAGAT

Referred Judgements :-

SURAJPAL SINGH V. STATE [REFERRED TO]
WILAYAT KHAN V. STATE OF U.P [REFERRED TO]
ATLEY VS. STATE OF UTTAR PRADESH [REFERRED TO]
V D JHINGAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
SHIVAJI SAHABRAO BOBADE VS. STATE OF MAHARASHTRA [REFERRED TO]
UMEDBHAI JADAVBHAT VS. STATE OF GUJARAT [REFERRED TO]
K GOPALREDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [REFERRED TO]
RAJINDER KUMAR KINDRA VS. DELHI ADMINISTRATION [REFERRED TO]
H B GANDHI EXCISE AND TAXATION OFFICER CUM ASSESSING AUTHORITY KARNAL VS. GOPINATH AND SONS [REFERRED TO]
TRIVENI RUBBER AND PLASTICS TIRUVALLA KERALA VS. COLLECTOR OF CENTRAL EXCISE COCHIN [REFERRED TO]
RAMESH BABULAL DOSHI VS. STATE OF GUJARAT [REFERRED TO]
SAMBASIVAN VS. STATE OF KERALA [REFERRED TO]
KULDEEP SINGH VS. COMMISSIONER OF POLICE [REFERRED TO]
K RAMAKRISHNAN UNNITHAN VS. STATE OF KERALA [REFERRED TO]
GAYA DIN D VS. HANUMAN PRASAD D [REFERRED TO]
CHANDRAPPA VS. STATE OF KARNATAKA [REFERRED TO]
C M GIRISH BABU VS. CBI COCHIN [REFERRED TO]
A SUBAIR VS. STATE OF KERALA [REFERRED TO]
GAMINI BALA KOTESWARA RAO VS. STATE OF A P [REFERRED TO]
ARULVELU VS. STATE [REFERRED TO]
BABU VS. STATE OF KERALA [REFERRED TO]
STATE OF KERALA VS. C P RAO [REFERRED TO]
MURUGESAN VS. STATE [REFERRED TO]
KISHORECHAND MANSUKHLAL JOSHI VS. STATE OF GUJARAT [REFERRED TO]
STATE OF GUJARAT VS. BHAVJIDAN CHANDIDAN CHARAN [REFERRED TO]
HAKEEM KHAN AND OTHERS VS. STATE OF M.P. [REFERRED TO]
VIJAY MOHAN SINGH VS. STATE OF KARNATAKA [REFERRED TO]
ANWAR ALI AND ANOTHER VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
N.VIJAYAKUMAR VS. STATE OF TAMIL NADU [REFERRED TO]
RAVI SHARMA VS. STATE(GOVERNMENT OF N.C.T. OF DELHI) [REFERRED TO]
NEERAJ DUTTA VS. STATE (GOVT. OF N.C.T. OF DELHI) [REFERRED TO]