JIGNESH RANJITBHAI PATEL Vs. SHANTIBEN

JUDGEMENT

(1.) Heard learned Advocate Mr. Viral K. Shah for the petitioners and learned Advocate Mr. Nandish H. Thackar on caveat for the respondent No.1, in both the petitions.

(2.) Issue Rule returnable forthwith. Learned Advocate Mr. Thackar waives service of Rule on behalf of respondent No.1.

(3.) With consent of learned Advocates for the parties, both the petitions are taken up for final hearing.